Supreme Court - Daily Orders
Shobha Gupta vs Bar Council Of Delhi on 26 September, 2024
Bench: Surya Kant, Dipankar Datta
ITEM NO.4 COURT NO.4 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL)…………….. Diary No(s).42644/2024
(Arising out of impugned final judgment and order dated 11-09-2024
in WP(C) No.9514/2024 passed by the High Court Of Delhi At New
Delhi)
SHOBHA GUPTA & ANR. Petitioner(s)
VERSUS
BAR COUNCIL OF DELHI & ORS. Respondent(s)
Date : 26-09-2024 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE SURYA KANT
HON'BLE MR. JUSTICE DIPANKAR DATTA
HON'BLE MR. JUSTICE UJJAL BHUYAN
For Petitioner(s) Ms. Shobha Gupta, Adv.
Mr. Sanskriti Shakuntala Gupta, Adv.
Ms. Sismranjeet Kar, Adv.
Ms. Manasvi Negi, Adv.
Ms. Akshita Mishra, Adv.
Mr. Vishal Gupta, Adv.
Mr. R.N. Gupta, Adv.
Mr. Ashish Lahoria, Adv.
Mr. Anubhav Singh, Adv.
Ms. Swati Jindal, AOR
For Respondent(s) Mr. Mohit Mathur, Sr. Adv.
Mr. Sandeep Sharma, Adv.
Mr. Inder Bir Alag, Sr. Adv.
Mr. Nitesh Mehra, Adv.
Mr. Harsh Gautam, Adv.
Mr. Siddharth Tripathi, Adv.
Mr. T. Singhdev, Adv.
Mr. Prateek Bhatia, Adv.
Mr. Rajesh Mishra, Adv.
Ms. Anum Hussain, Adv.
Mr. Atmaram N.S. Nadkarni, Sr. Adv.
Mr. Sachin Sharma, Adv.
Signature Not Verified
Mr. Dharmendra Basoya, Adv.
Digitally signed by
ARJUN BISHT
Date: 2024.09.27
Mr. Nitin Ahlawat, Adv.
17:07:21 IST
Reason: Mr. Jaydep Vats, Adv.
Mr. S.S. Rebello, Adv.
Ms. Deepti Arya, Adv.
Mr. Arzu Paul, Adv.
Ms. Manisha Gupta, Adv.
Mr. Anil Kr. Gulati, Adv.
Mr. Naman Sharma, Adv.
Ms. Nur Tandon, Adv.
Mr. Abhishek Kumar, Adv.
Mr. Kunal J., Adv.
Mr. Sandeep Jindal, AOR
Ms. Ambika Shukla, Adv.
Mr. Om Prakash Vyas, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Post this matter on 16.10.2024.
(ARJUN BISHT) (PREETHI T.C.) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR