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State of Punjab - Section

Section 79 in Industrial Disputes (Punjab) Rules, 1958

79. [ Repeal. [Rules 77, 78, 79 and 80 renumbered as rules 76, 77, 78 and 79 respectively by Punjab Government Notification No. 653(1) Lab-I- 59/2802, dated the 19th January, 1959.]

- The Industrial Disputes (Punjab) Rules, 1949, are hereby repealed :Provided that any order made or action taken under the rules so repealed shall be deemed to have been made or taken under the corresponding provisions of these rules.]