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State of Uttar Pradesh - Section

Section 880 in Rules under the United Provinces Excise Act, 1910

880. Brewers to provide weights, scales and other appliances.

- (Rule 22). The brewer must provide and maintain adequate number of scales in good working order and weights of correct specification and other necessary and reasonable appliances to enable the officer-in-charge and other officers to take account of or check by weight gauge or measure, all materials and liquids produced in brewing and provide sufficient lights, ladders, facilities to enable the Excise staff to perform their duties.C-Control of Breweries