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State of Andhra Pradesh - Section

Section 62 in Andhra Pradesh Civil Rules of Practice and Circular Orders, 1980

62. Applications under Sections 340, 341 and 343 of the Code of Criminal Procedure:

- Every application made to a Civil Court under the provisions of Sections 340, 341 and 343 of the Code of Criminal Procedure shall be registered as the Interlocutory application.C - Transfer of Cases