Calcutta High Court
Hemanta Kumar Bhotica & Anr`` vs Satyanarayan Berlia on 19 April, 2011
Author: Maharaj Sinha
Bench: Maharaj Sinha
GA No. 1691 of 2010
CS No. 905 of 1981
IN THE HIGH COURT AT CALCUTTA
ORIGINAL SIDE
HEMANTA KUMAR BHOTICA & ANR``
Versus
SATYANARAYAN BERLIA
BEFORE:
The Hon'ble JUSTICE MAHARAJ SINHA
Date : 19th April, 2011.
The Court :- Since none appears, the suit is dismissed. Interim order, if any, is vacated. There will be no order as to costs. All parties concerned are to act on a xerox signed copy of this order on the usual undertakings.
(MAHARAJ SINHA, J.) snn.
A.R.(CR).