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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Puducherry - Subsection

Section 27(2) in Puducherry Buildings (Lease and Rent Control) Act, 1969

(2)Where any application, appeal or other proceeding could have been made, preferred or taken, under this Act, by or against any person, such application, appeal or other proceeding may, in the event of his death, be made, preferred or taken by or against his legal representatives.