Section 161(2)(a) in The Electricity Act, 2003

[Cites 0, Cited by 1] [Section 161(2)] [Section 161] [Entire Act]

Union of India - Subsection

Section 161(2)(a) in The Electricity Act, 2003

(a)as to the cause of any accident affecting the safety of the public, which may have been occasioned by or in connection with, the generation, transmission, distribution, supply or use of electricity, or

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Union of India - Subsection

Section 161(2)(a) in The Electricity Act, 2003