Punjab-Haryana High Court
Balbir Kaur @ Raj Rani vs State Of Punjab on 4 November, 2009
Author: Rajan Gupta
Bench: Rajan Gupta
CRR No.745 of 2009 1
IN THE HIGH COURT FOR THE STATES OF PUNJAB &
HARYANA AT CHANDIGARH.
Crl. Revision No.745 of 2009 (O&M)
Date of decision: 04.11.2009
Balbir Kaur @ Raj Rani ...Petitioner
Versus
State of Punjab ...Respondent
CORAM: HON'BLE MR. JUSTICE RAJAN GUPTA Present: None for the petitioner. Rajan Gupta, J (oral).
Case has been called out twice. None has put in appearance on behalf of the petitioner. The same was the situation on the last date of hearing. It appears that the petitioner is not interested in pursuing the present petition.
Dismissed for non-prosecution.
(RAJAN GUPTA) JUDGE November 04, 2009 'rajpal'