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Punjab-Haryana High Court

Balbir Kaur @ Raj Rani vs State Of Punjab on 4 November, 2009

Author: Rajan Gupta

Bench: Rajan Gupta

  CRR No.745 of 2009                                 1



     IN THE HIGH COURT FOR THE STATES OF PUNJAB &
               HARYANA AT CHANDIGARH.

                                Crl. Revision No.745 of 2009 (O&M)
                                Date of decision: 04.11.2009

Balbir Kaur @ Raj Rani                                   ...Petitioner

                             Versus

State of Punjab                                          ...Respondent

CORAM: HON'BLE MR. JUSTICE RAJAN GUPTA Present: None for the petitioner. Rajan Gupta, J (oral).

Case has been called out twice. None has put in appearance on behalf of the petitioner. The same was the situation on the last date of hearing. It appears that the petitioner is not interested in pursuing the present petition.

Dismissed for non-prosecution.

(RAJAN GUPTA) JUDGE November 04, 2009 'rajpal'