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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Himachal Pradesh - Subsection

Section 19(1)(g) in Himachal Pradesh Specified Essential Commodities (Regulation of Distribution) Order, 2019

(g)take or cause to be taken samples of specified essential commodities kept for sale for comparing with the approved samples of such specified essential commodities authorized for sale or for analysis;