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[Cites 0, Cited by 0] [Section 67(5)] [Section 67] [Entire Act]

Bombay Presidency - Subsection

Section 67(5)(a) in Bombay Primary Education Act, 1947

(a)When the period of office of the members of the school board under sub-section (3) is due to expire, the school board of the district shall be constituted in the manner provided in Section 4 and other relevant provisions of this Act.