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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Andhra Pradesh - Subsection

Section 13(2) in Andhra Pradesh Tourism Authority (Constitution, Functions and Powers) Rules, 2016

(2)The institutes of hotel management and culinary' technology transferred to the Authority under Section 46 shall be deemed to be State institutes of hotel management and culinary technology established under sub-rule (1).