Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Goa - Subsection Section 3(4) in The Goa Administrative Tribunal Act, 1965 (4)[ The President and the Additional President shall hold office until they attain the age of sixty five years.] [Inserted vide the Goa Administrative Tribunal (Amendment) Act, 2010].
