Section 183 in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002
183. Deshoring.
- The employer shall ensure at a construction site of building or other construction work that-(a)when shoring is removed, sufficient props are left in place of such shoring to prevent any possible hazard;(b)deshoring is adequately braced or tied together with support to prevent any hazard.Chapter-XVII Stacking and Unstacking
