Delhi High Court - Orders
Management Of Samrat Hotel (Unit Of ... vs All India Itdc Mazdoor Janta Union on 17 July, 2025
$~77 to 79
* IN THEHIGH COURTOF DELHIAT NEW DELHI
+ W.P.(C) 8270/2018
MANAGEMENT OF SAMRAT HOTEL (UNIT OF ITDC)
.....Petitioner
Through: Mr. Anish Chawla, Adv.
versus
ALL INDIA ITDC MAZDOOR JANTA UNION .....Respondent
Through: Appearance not given.
78
+ W.P.(C) 8274/2018
MANAGEMENT OF SAMRAT HOTEL (UNIT OF ITDC)
.....Petitioner
Through: Mr. Anish Chawla, Adv.
versus
ALL INDIA ITDC MAZDOOR JANTA UNION .....Respondent
Through: Appearance not given.
79
+ W.P.(C) 8280/2018
ASHOK HOTEL (UNIT OF ITDC) .....Petitioner
Through: Mr. Anish Chawla, Adv.
versus
ASHOK HOTEL MAZDOOR JANTA UNION .....Respondent
Through: Appearance not given.
CORAM:
HON'BLE MR. JUSTICE ANISH DAYAL
ORDER
% 17.07.2025
1. It is already 05:15 pm, no time left.
2. List on 14th November 2025.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/07/2025 at 21:42:28
3. Order be uploaded on the website of this Court.
ANISH DAYAL, J JULY 17, 2025/mk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/07/2025 at 21:42:28