Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(16)] [Section 6] [Entire Act] State of Tamilnadu - Subsection Section 6(16)(c) in Tamil Nadu Fire Service Rules, 1990 (c)the correct issue of receipts for moneys collected for service rendered and handing over the collections to the Station Fire Officer; and