Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 92] [Entire Act] State of Tamilnadu - Subsection Section 92(f) in Tamil Nadu Educational Rules (f)(i)The concession shall be Withheld from a pupil who remains for more than one year in one and the same class or standard.(ii)Deleted.(iii)Deleted.
