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Supreme Court - Daily Orders

Rajkaran Singh vs Union Of India on 12 May, 2023

Bench: A.S. Bopanna, Sanjay Karol

     ITEM NO.39                         COURT NO.9                 SECTION XIV

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No.30976/2017

     (Arising out of impugned final judgment and order dated 25-04-2017
     in WP No. 3543/2017 passed by the High Court Of Delhi At New Delhi)

     RAJKARAN SINGH & ORS.                                          Petitioner(s)

                                                VERSUS

     UNION OF INDIA & ORS.                                          Respondent(s)

     (FOR ADMISSION and I.R. )

     Date : 12-05-2023 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE A.S. BOPANNA
                         HON'BLE MR. JUSTICE SANJAY KAROL


     For Petitioner(s)            Ms. Neha Rathi, AOR
                                  Mr. Pranav Sachdeva, Adv.
                                  Mr. Kamal Kishore, Adv.

                                  Dr. Monika Gusain, AOR

     For Respondent(s)            Mr. K M Nataraj, A.S.G.
                                  Mr. B K Satija, Adv.
                                  Mr. Vatsal Joshi, Adv.
                                  Mr. Sharath Nambiar, Adv.
                                  Mr. Divyanshu Kumar Srivastava, Adv.
                                  Mr. Nakul Chengappa K.K., Adv.
                                  Mr. Arvind Kumar Sharma, AOR

                         UPON hearing the counsel the Court made the following
                                            O R D E R

List on a non-miscellaneous day during August,2023. In the meantime, rejoinder affidavit may be filed.




Signature Not Verified

Digitally signed by
Rajni Mukhi
     (RAJNI MUKHI)
Date: 2023.05.13
12:35:34 IST                                               (DIPTI KHURANA)
Reason:
     COURT MASTER (SH)                                   ASSISTANT REGISTRAR