Supreme Court - Daily Orders
Rajkaran Singh vs Union Of India on 12 May, 2023
Bench: A.S. Bopanna, Sanjay Karol
ITEM NO.39 COURT NO.9 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No.30976/2017
(Arising out of impugned final judgment and order dated 25-04-2017
in WP No. 3543/2017 passed by the High Court Of Delhi At New Delhi)
RAJKARAN SINGH & ORS. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION and I.R. )
Date : 12-05-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.S. BOPANNA
HON'BLE MR. JUSTICE SANJAY KAROL
For Petitioner(s) Ms. Neha Rathi, AOR
Mr. Pranav Sachdeva, Adv.
Mr. Kamal Kishore, Adv.
Dr. Monika Gusain, AOR
For Respondent(s) Mr. K M Nataraj, A.S.G.
Mr. B K Satija, Adv.
Mr. Vatsal Joshi, Adv.
Mr. Sharath Nambiar, Adv.
Mr. Divyanshu Kumar Srivastava, Adv.
Mr. Nakul Chengappa K.K., Adv.
Mr. Arvind Kumar Sharma, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on a non-miscellaneous day during August,2023. In the meantime, rejoinder affidavit may be filed.
Signature Not Verified Digitally signed by Rajni Mukhi (RAJNI MUKHI) Date: 2023.05.13 12:35:34 IST (DIPTI KHURANA) Reason: COURT MASTER (SH) ASSISTANT REGISTRAR