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[Cites 0, Cited by 0] [Section 147] [Entire Act]

State of Maharashtra - Subsection

Section 147(2) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(2)Notwithstanding the repeal of the said Statutes -All Resolutions, Rules and Regulations made by the Executive Council, the Academic Council or the Faculties or other authority of any existing University under Statutes [existing uptil now] [As amended by Corrigendum No. AGE 2388/CR-16/19-A, dated 22.8.1990.] shall, in so far as they are not inconsistent with the provisions of these Statutes, continue in force and be deemed to have been made under these Statutes by the Executive Council, the Academic Council, the Faculties or other authority as the case may be, of the corresponding University until they are superseded or modified by the Resolutions, Rules and Regulations made under these Statutes.Till the Board of Studies and other committees as per the provisions of these Statutes are constituted, the old Board of Studies and relevant committees shall deemed to be in existence for performing the relevant duties.Appendix I(Statute 41)Qualifications for the academic posts
Sr. No. Designation of the post   Qualifications
1 2   3
1. Director of Instruction, Director of Research or Director of[Extension] [As amended by Corrigendum No. AGU. 2388/CR-16/19-A, dated 22.8.1990.]Education. (1) Ph.D. in any of theFaculties of agricultural universitiesplusfifteen yearsexperience in teaching, research or extension education, withatleast 10 years technical and administrative experience (takentogether) but out of which not less than five years of technicalnature not below the rank of Professor or its equivalent orMaster's degree in any of the Faculties of theagricultural Universitiesplustwenty years experience inteaching, research or extension education with atleast 10 yearstechnical and administrative experience (taken together) but outof which not less than five years of technical nature, not belowthe rank of Professor or its equivalent and
    (2) Ability to initiate, organise and coordinateteaching, research or extension education ; and
    (3) Evidence of published papers in recognisedjournals.
2. Dean of Faculty. (1) Ph.D. in theconcerned Faculty,plusfifteen years experience inteaching, research or extension education, with atleast 10 yearstechnical and administrative experience (taken together) but outof which not less than five years of technical nature not belowthe rank of Professor or its equivalent, orMasters degree in the concerned Faculty,plustwenty years experience in the field of teaching, research orextension education with atleast 10 years technical andadministrative experience (taken together) but out of which notless than five years of technical nature, not below the rank ofProfessor or its equivalent; and
    (2) Ability to initiate, organise and coordinateteaching, research or extension education; and.
    (3) Evidence of published papers in recognisedjournals.
3. Associate Dean. (1) Ph.D. in theconcerned Facultyplusten years experience in the fieldof teaching, research or extension education of which atleastfive years experience not below the rank of Professor or itsequivalent; orMaster's degree in the concerned Facultyplusfifteen years experience in the field of teaching, research orextension education of which atleast five years experience notbelow the rank of Professor or its equivalent; and
    (2) Ability to initiate, organise and coordinateteaching, research or extension education; and
    (3) Evidence of published papers in recognisedjournals.
4. Head of Department. (1) Ph.D. in theconcerned subject,plusten years experience in the fieldof teaching, research or extension education of which at leastthree years should be in the cadre of Professor or five years asAssociate Professor or Reader or its equivalent orMaster's degree in the concerned subjectplusfifteen years experience in the field of teaching, research orextension education of which three years should be in the cadreof Professor or five years as Associate Professor or Reader orits equivalent; and
    (2) Ability to initiate, organise and coordinateteaching, research or extension education; and
    (3) Evidence of published papers in recognisedjournals.
5. Professor. (1) Ph.D. in the concerned subject plus ten yearsexperience in the field of teaching, research or education ofwhich at least three years should be in the cadre of AssociateProfessor or its equivalent; or Master's degree in the concernedsubject with twelve years experience in the field of teaching,research or extension education of which at least three yearsshould be in the cadre of Associate Professor or Reader or itsequivalent; and
    (2) Ability to initiate, organise and coordinateteaching, research or extension education; and
    (3) Evidence of published papers in recognisedjournals.
Appendix II(Statute 41)