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State of Assam - Section

Section 196 in Instructions Relating to Liquor

196. Jamadars and peons to be trained as to how to put on uniform properly.

- The opportunity of inspections should be taken to see that men's clothing fit them and that they know how to put them properly. Those who do not know should be carefully instructed, pugrees should be bound in an approved manner, chevrons should be neatly affixed in the proper position, belt should be evenly clasped and worn outside and boots should be well blackened. Under-clothing should not be visible at the collar, sleeves or below the skirt of the jumpers. Every effort must be made to ensure that Excise peons are always smartly turned out and this cannot be accomplished unless Excise officers are themselves most particular in this respect. Jamadars and peons must never be allowed to appear partly in uniform and partly in mufti.