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[Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act]

State of Andhra Pradesh - Subsection

Section 37(1)(g) in Andhra Pradesh Capital Region Development Authority Act, 2014

(g)to integrate and consolidate all the action plans of various departments and agencies and ensure implementation of the coordinated and integrated traffic and transportation plans for the capital region;