Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 61(2)] [Section 61] [Entire Act]

State of West Bengal - Subsection

Section 61(2)(f) in West Bengal Trade Unions Rules, 1998

(f)if it bears a serial number or is of a design, different from the serial number or design, as the case may be, of the ballot paper authorised for use at the particular election at the particular polling station, or