Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16(5)] [Section 16] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 16(5)(a) in The Andaman and Nicobar Islands Value Added Tax Regulation, 2017

(a)not purchase goods from a person who is not registered under this Regulation;