Section 14(1)(iii) in Customs Tariff (Identification, Assessment and collection of countervailing Duty on Subsidized Articles and for Determination of Injury) Rules, 1995

[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

(iii)the amount of subsidy established and the basis on which the existence of a subsidy has been determined;

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