Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Telangana - Section Section 46 in Telangana Revenue Recovery Act, 1864 46. [ [Repealed by the Andhra Pradesh (Andhra Area) Decentralization Act, 1914 (Act VIII of 1914).] [***]
