Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(4)(a) in Tamil Nadu Panchayats (Opening and Maintenance of Market) Rules, 2000

(a)construct approaches, entrances, passages, gates, drains and cesspits, soakpit, garbage bins for such market and provide it with toilets of such description and in such position and number as the village panchayat or the panchayat union council may think fit;