Supreme Court - Daily Orders
Assistant Commissioner Of Income Tax ... vs Garment Crafts on 9 July, 2018
Bench: Rohinton Fali Nariman, Indu Malhotra
ITEM NO.32 COURT NO.9 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 22789/2018
(Arising out of impugned final judgment and order dated 28-08-2017
in DBITA No. 228/2009 passed by the High Court Of Judicature For
Rajasthan At Jaipur)
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 6 JAIPUR Petitioner(s)
VERSUS
GARMENT CRAFTS Respondent(s)
(FOR ADMISSION and I.R. and IA No.86199/2018-CONDONATION OF DELAY
IN FILING )
Date : 09-07-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MS. JUSTICE INDU MALHOTRA
For Petitioner(s) Mr. A.N.S. Nadkarni, ASG
Mr. S.A. Haseeb, Adv.
Mr. T.M. Singh, Adv.
Mr. G. Sharma, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petition is dismissed.
(R. NATARAJAN) (SAROJ KUMARI GAUR) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by R NATARAJAN Date: 2018.07.09 16:55:39 IST Reason: