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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(2) in Tamil Nadu Panchayats (Reservation of Seats and Rotation of Reserved Seats) Rules, 1995

(2)All other words and expressions used in these Rules, but not defined in these Rules, shall have the meanings respectively assigned to them in the Act.