Delhi High Court - Orders
Vifor (International) Limited & Anr vs Msn Laboratories Pvt Ltd & Anr on 4 September, 2023
Author: Yashwant Varma
Bench: Yashwant Varma, Dharmesh Sharma
$~33 to 35
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 159/2023
VIFOR (INTERNATIONAL) LIMITED & ANR.
..... Appellant
Through: Mr. Neeraj Kishan Kaul, Sr.
Advocate along with Mr.
Pravin Anand, Ms. Vaishali
Mittal, Mr. Siddhant Chamola,
Mr. Robin Koolwal and Mr.
Hersh Desai, Advs.
versus
MSN LABORATORIES PVT LTD & ANR.
..... Respondent
Through: Mr. Chander M. Lall, Sr. Adv
along with Mr. J Sai Deepak,
Mr. G. Nataraj, Mr. Shashikant
Yadav, Mr. Rahul Bhujbal, Ms.
Ananya Chugh and Ms. Yashi,
Advs.
34
+ FAO(OS) (COMM) 160/2023
VIFOR INTERNATIONAL LTD & ANR. ..... Appellants
Through: Mr. Pravin Anand, Ms. Vaishali
Mittal, Mr. Robin Koolwali,
Mr. Siddhant Chamola and Mr.
Hersh Desai, Advs.
versus
CORONA REMEDIES PVT LTD & ANR. ..... Respondents
Through: Ms. Rajeshwari H. and Mr.
Tahir A.J. Advs.
35
+ FAO(OS) (COMM) 161/2023
VIFOR INTERNATIONAL LTD & ANR. ..... Appellants
Through: Mr. Sandip Sethi, Sr. Advocate
along with Mr. Pravin Anand,
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/09/2023 at 16:07:15
Ms. Vaishali Mittal, Mr. Robin
Koolwal and Mr. Siddhant
Chamola, Advs.
versus
DR REDDYS LABORATORIES LTD. ..... Respondent
Through: Mr. Chander M. Lall, Sr. Adv
along with Mr. J Sai Deepak,
Mr. G. Nataraj, Mr. Shashikant
Yadav, Mr. Rahul Bhujbal, Ms.
Ananya Chugh and Ms. Yashi,
Advs.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE DHARMESH SHARMA
ORDER
% 04.09.2023 CM APPL. 39176/2023 in FAO(OS) (COMM) 159/2023 CM APPL. 39200/2023 in FAO(OS) (COMM) 161/2023 CM APPL. 39196/2023 in FAO(OS) (COMM) 160/2023 Allowed, subject to all just exceptions. The applications shall stand disposed of. CM APPL.45763/2023(2 Days Delay in Rej.) in FAO(OS) (COMM) 159/2023 This is an application filed by the appellants seeking condonation of 02 days delay in filing the rejoinder.
For the reasons stated in the application, the delay of 02 days in filing the rejoinder is condoned.
Application is disposed of.
FAO(OS) (COMM) 159/2023, CM APPL. 39177/2023 (Addl. Document);
FAO(OS) (COMM) 160/2023, CM APPL. 39197/2023 (Addl. Document);
FAO(OS) (COMM) 161/2023, CM APPL. 39201/2023 (Addl. Document) Mr. Kaul, learned senior counsel is continuing with his submissions on behalf of the appellants.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 16:07:15 In order to enable him to proceed further, let the matter be called again on 14.09.2023 as part heard in the category of "End of Board" matters.
YASHWANT VARMA, J.
DHARMESH SHARMA, J.
SEPTEMBER 4, 2023/neha This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 16:07:15