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State of Andhra Pradesh - Section

Section 14 in Sri Venkatesware Institute of Medical Science University Act, 1995

14. Meetings of the Executive Board.

- The Executive Board shall meet atleast once in three months; an emergency meeting of the Executive Board may be convened by [Vice-Chairman] [Substituted 'one of the two Vice-Chairman' by Act No. 9 of 2013, dated 5.7.2013.] in such manner as may be prescribed by the Regulation.