Section 8(c) in Chhattisgarh Right of Youth to Skill Development Act, 2013
(c)Convener of the state level bankers committee shall be member (Ex-officio);(cc)[ Chief Executive Officer of the Livelihood College Society shall be a member (ex-officio);] [Inserted by C.G. Act No. 12 of 2015, dated 30.3.2015.]
