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[Cites 0, Cited by 0] [Section 106] [Entire Act]

State of Punjab - Subsection

Section 106(b) in The Punjab Panchayati Raj Act, 1994

(b)[ one-half of the total number of offices of the Chairmen and Vice-chairmen the Panchayat Samitis in the district, shall be reserved for women and such offices shall be allotted by rotation: [Substituted by Punjab Act No. 12 of 2017, dated 4.7.2017.]