Madhya Pradesh High Court
Moil Janshakti Mazdoor Sangh vs Union Of India on 25 September, 2023
Author: Sanjay Dwivedi
Bench: Sanjay Dwivedi
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 13495 of 2008 (MOIL JANSHAKTI MAZDOOR SANGH AND OTHERS Vs UNION OF INDIA AND OTHERS) Dated : 25-09-2023 It is submitted that looking to the issue involved, there is no possibility of settlement between the parties.
List before Regular Bench.
(SANJAY DWIVEDI) JUDGE ac/-
Signature Not Verified Signed by: ANIL CHOUDHARY Signing time: 9/26/2023 10:44:03 AM