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[Cites 0, Cited by 0] [Section 59(1)] [Section 59] [Entire Act]

State of Gujarat - Subsection

Section 59(1)(b) in The Gujarat Slum Areas (Improvement, Clearance and Redevelopment) Act, 1973

(b)All notification issued under this Act shall unless they are expressed to come into force on a particular day, come into force on the day on which they are published.