Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 169] [Section 3] [Entire Act] Union of India - Subsection Section 3(1) in The Indian Evidence Act, 1872 (1)any thing, state of things, or relation of things, capable of being perceived by the senses;
