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Rajasthan High Court - Jodhpur

Iase (Deemed To Be University) vs The State Of Rajasthan ... on 4 July, 2023

Author: Pushpendra Singh Bhati

Bench: Pushpendra Singh Bhati

                                   [2023:RJ-JD:19406]                          (1 of 1)                       [CW-14353/2022]


                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                           JODHPUR
                                                       S.B. Civil Writ Petition No. 14353/2022

                                   Iase (Deemed To Be University), Sardarshahar, District Churu
                                   Through The Registrar, Shri Dharam Singh Gehlot S/o Shri
                                   Bhanwar Lal Gehlot Aged About 61 Years, Residence Of Gandhi
                                   Vidhya Mandir, Sardar Shahar, District Churu, Rajasthan.
                                                                                                              ----Petitioner
                                                                              Versus
                                   1.        The       State      Of     Rajasthan,         Through        The   Secretary,
                                             Department Of Higher Education, Secretariat, Rajasthan,
                                             Bikaner.
                                   2.        Commissioner, College Education, Shiksha Sankul, Jln
                                             Marg, Jaipur, Rajasthan.
                                   3.        Coordinator Pre Teacher Education Test 2022-23 (Ptet
                                             2022), C/o Jnv University, Jodhpur, Rajasthan.
                                                                                                           ----Respondents


                                   For Petitioner(s)                 :    Mr. AA Bhansali.
                                   For Respondent(s)                 :    Mr. Manish Vyas, AAG.
                                                                          Mr. Manish Tak for JNVU.



                                         HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

Order 04/07/2023 Learned counsel for the petitioner wants to withdraw this writ petition.

Consequently, the present writ petition is dismissed as withdrawn. All pending applications stand disposed of.

(PUSHPENDRA SINGH BHATI),J 514-/Jitender//-

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