Rajasthan High Court - Jodhpur
Iase (Deemed To Be University) vs The State Of Rajasthan ... on 4 July, 2023
Author: Pushpendra Singh Bhati
Bench: Pushpendra Singh Bhati
[2023:RJ-JD:19406] (1 of 1) [CW-14353/2022]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 14353/2022
Iase (Deemed To Be University), Sardarshahar, District Churu
Through The Registrar, Shri Dharam Singh Gehlot S/o Shri
Bhanwar Lal Gehlot Aged About 61 Years, Residence Of Gandhi
Vidhya Mandir, Sardar Shahar, District Churu, Rajasthan.
----Petitioner
Versus
1. The State Of Rajasthan, Through The Secretary,
Department Of Higher Education, Secretariat, Rajasthan,
Bikaner.
2. Commissioner, College Education, Shiksha Sankul, Jln
Marg, Jaipur, Rajasthan.
3. Coordinator Pre Teacher Education Test 2022-23 (Ptet
2022), C/o Jnv University, Jodhpur, Rajasthan.
----Respondents
For Petitioner(s) : Mr. AA Bhansali.
For Respondent(s) : Mr. Manish Vyas, AAG.
Mr. Manish Tak for JNVU.
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
Order 04/07/2023 Learned counsel for the petitioner wants to withdraw this writ petition.
Consequently, the present writ petition is dismissed as withdrawn. All pending applications stand disposed of.
(PUSHPENDRA SINGH BHATI),J 514-/Jitender//-
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