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[Cites 0, Cited by 1] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(4) in The Indian Medicine Central Council Act, 1970

(4)The report of a visitors shall be treated as confidential unless in any particular case the President of the Central Council otherwise directs:Provided that if the Central Government requires a copy of the report of a visitor, the Central Council shall furnish the same.