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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Prem Kumar & Ors. vs . Parkash Chand Sharma on 22 April, 2022

Author: Tarlok Singh Chauhan

Bench: Tarlok Singh Chauhan

Prem Kumar & Ors. vs. Parkash Chand Sharma & Ors.

.

RSA No. 25 of 2004.

22.04.2022. Present: Mr. Deepak Sharma, Advocate, Proxy Counsel, for the appellants.

Mr. R.L. Verma, Advocate, Proxy Counsel, for respondent No.1.

CMP(M) Nos. 403 and 404 of 2022.

Issue notices to the proposed legal representatives of deceased-respondent No.2, as mentioned in para-4 of CMP(M) No. 403 of 2022, through process server agency, returnable for 27.05.2022, on taking steps within 2 days.

CMP No. 4385 of 2022.

Allowed as prayed for. The applicants/appellants shall file translation of the annexure within a period of four weeks. The application stands disposed of.

(Tarlok Singh Chauhan) Judge 22nd April, 2022.

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