Section 56(1)(b) in Andhra Pradesh Municipalities (Conduct of Election of Members) Rules, 2005

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State of Andhra Pradesh - Subsection

Section 56(1)(b) in Andhra Pradesh Municipalities (Conduct of Election of Members) Rules, 2005

(b)if it bears no mark at all or, to indicate the vote, it bears a mark elsewhere than on or near the symbol of one of the candidates on the face of the ballot paper or, it bears a mark made otherwise than with the instrument supplied for the purpose, or

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State of Andhra Pradesh - Subsection

Section 56(1)(b) in Andhra Pradesh Municipalities (Conduct of Election of Members) Rules, 2005