Supreme Court - Daily Orders
The Commissioner Of Income Tax I vs Uti Bank Ltd Through Its Manager on 6 February, 2019
ITEM NO.23 REGISTRAR COURT. 1 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR ANIL LAXMAN PANSARE
Civil Appeal No(s). 1926/2014
THE COMMISSIONER OF INCOME TAX I Appellant(s)
VERSUS
UTI BANK LTD THROUGH ITS MANAGER Respondent(s)
(only SLP(C) No. 32350-/2018 is to be listed before Ld. Registrar
Court. )
WITH
SLP(C) No. 32350/2018 (III)
(FOR ADMISSION and I.R. and IA No.165885/2018-CONDONATION OF DELAY
IN FILING and IA No.165886/2018-CONDONATION OF DELAY IN REFILING)
Date : 06-02-2019 This appeal was called on for hearing today.
For Appellant(s)
Ms Prema Singh, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
Mr Shashank S Mangal, Adv.
Ms Sukhda Kalra, Adv.
Ms. Manisha T. Karia, AOR
UPON hearing the counsel the Court made the following
O R D E R
Sole respondent is granted four weeks time as last opportunity for filing counter affidavit.
Registry to process the matter for listing before the Hon'ble Court after completion of period of four weeks whether counter affidavit is filed or not as further opportunity to Signature Not Verified Digitally signed by VINOD KUMAR TIWARI Date: 2019.02.09 11:55:30 IST file counter affidavit stands declined.
Reason:ANIL LAXMAN PANSARE Registrar