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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(xviii) in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004

(xviii)promote with special care the educational interests of the weaker sections of society and in particular scheduled caste, scheduled tribe and other backward classes;