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Delhi High Court - Orders

G L Sagar vs Edcil (India) Ltd And Anr on 15 May, 2024

Author: Tushar Rao Gedela

Bench: Tushar Rao Gedela

                                    $~4
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 10023/2016
                                                G L SAGAR                                                                         ..... Petitioner
                                                                                      Through:                 Mr. S.D. Singh, Mr. Kamla Prasad
                                                                                                               and Mr. Siddharth Singh, Advocates

                                                                                      versus

                                                EDCIL (INDIA) LTD AND ANR                                                         ..... Respondents
                                                                                      Through:                 Mr. Saurabh Mishra, Mr. Shrimay
                                                                                                               Mishra and Mr. Abhinav Pandey,
                                                                                                               Advs.
                                                CORAM:
                                                HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
                                                             ORDER

% 15.05.2024 (The proceeding has been conducted through Hybrid Mode)

1. Written submissions have been filed and are on record.

2. Written submissions on behalf of the petitioner has just been handed over to the learned counsel for the respondent who seeks time to peruse the same before addressing arguments.

3. List for consideration on 01.10.2024.

TUSHAR RAO GEDELA, J MAY 15, 2024 ns This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/05/2024 at 20:53:06