Allahabad High Court
Kishori Lal vs D.D.C.& & Others on 8 January, 2010
Author: C.K. Prasad
Bench: Chandramauli Kumar Prasad
Chief Justice's Court C.M. Expedite Application No.71765 of 2007 In:
Case :- WRIT - B No. - 19565 of 1995 Petitioner :- Kishori Lal Respondent :- D.D.C.& & Others Petitioner Counsel :- T.Shankar Respondent Counsel :- Rn Singh,A.K.Rai,Sc,Sn Singh,Vishnu Kr.Singh Hon'ble Chandramauli Kumar Prasad,Chief Justice An illness slip has been filed by Mr. T. Shanker. List it in the next cause list. Order Date :- 8.1.2010 RKK/-
(C.K. Prasad, CJ)