Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act] State of Kerala - Subsection Section 27(2)(e) in The Kerala Ground Water (Control and Regulation) Act, 2002 (e)any other manner of issuing notification under sub-section (3) of section 6;