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[Cites 0, Cited by 0] [Section 56(1)] [Section 56] [Entire Act]

State of Andhra Pradesh - Subsection

Section 56(1)(d) in Andhra Pradesh Municipalities (Conduct of Election of Members) Rules, 2005

(d)if the mark indicating the vote thereon is placed in such manner as to make it doubtful to which candidate the vote has been given, or