Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 20 in The Bihar Mica Act, 1947 20. and 21. (Penalty for removal of mica from mine worked by digger and penalty for obstructing inspection of mine worked by digger-[Repealed by the Bihar Mica (Amendment) Act, 1953 (Bihar Act 28 of 1953).]
