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State of Goa - Section

Section 25 in The Goa, Daman & Diu Land Revenue Inspectors (Duties and Functions) Rules, 1969

25. Revenue Inspector to perform functions entrusted to them by Collector.

- Without prejudice to the foregoing provisions, the Revenue Inspector shall, subject to orders of the Government, perform such other functions relating to the revenue and general administration of the district for which the Collector is responsible as may be entrusted to them by the Collector and shall carry out such special and general directions as may be given by the Collector in that behalf.