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Ankit Gaur vs Income Tax Officer Ward 60(5) New Delhi & ... on 22 April, 2022

Author: Manmohan

Bench: Manmohan, Dinesh Kumar Sharma

                          $~71
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI

                          +      W.P.(C) 6401/2022

                                 ANKIT GAUR                                       ..... Petitioner
                                                      Through:     Mr. Yogesh Jagia and Mr.Risabh
                                                                   Nangia, Advs.

                                                      versus


                                 INCOME TAX OFFICER WARD 60(5) NEW DELHI & ORS.
                                                                           ..... Respondents
                                              Through: Mr. Ajit Sharma, Adv.


                                 CORAM:
                                 HON'BLE MR. JUSTICE MANMOHAN
                                 HON'BLE MR. JUSTICE DINESH KUMAR SHARMA

                                                      ORDER

% 22.04.2022 Learned counsel for the petitioner states that the matter in issue is pending adjudication before this Court in WP(C) 13764/2021, W.P.(C) 856/2022 and connected matters.

Issue notice. Mr. Ajit Sharma, Advocate accepts notice on behalf of respondents.

Accordingly, proceedings pursuant to the impugned reassessment notice is stayed till further orders.

Parties are given liberty to complete the pleadings before the next date of hearing.

List on 23rd May, 2022 along with connected matters.

MANMOHAN, J DINESH KUMAR SHARMA, J APRIL 22, 2022 Pallavi Signature Not Verified Digitally Signed By:KRISHNA BHOJ Signing Date:23.04.2022 20:31:55