Punjab-Haryana High Court
Subhash And Ors vs State Of Haryana And Others on 11 February, 2019
Author: G.S. Sandhawalia
Bench: G.S. Sandhawalia
IN THE HIGH COURT OF PUNJAB & HARYANA AT
CHANDIGARH
RA-CW-62-2019 (O&M) in
CWP No.391 of 2016
Date of Decision:11.02.2019
Subhash and others ....Applicants
Versus
State of Haryana and others ...Respondents
CORAM: HON'BLE MR. JUSTICE G.S. SANDHAWALIA
Present: Mr. Saurav Arora, Advocate
for the review-applicants.
*****
G.S. SANDHAWALIA, J. (ORAL)
For orders, see detailed order of even date passed in RA-CW- 61-2019 in CWP No.6614 of 2014 titled as Surender Kumar and others Vs. State of Haryana and others.
(G.S. SANDHAWALIA) 11.02.2019 JUDGE pvd Whether speaking/reasoned Yes/No Whether reportable Yes/No 1 of 1 ::: Downloaded on - 17-02-2019 08:51:32 :::