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Punjab-Haryana High Court

Subhash And Ors vs State Of Haryana And Others on 11 February, 2019

Author: G.S. Sandhawalia

Bench: G.S. Sandhawalia

           IN THE HIGH COURT OF PUNJAB & HARYANA AT
                          CHANDIGARH

                                           RA-CW-62-2019 (O&M) in
                                           CWP No.391 of 2016
                                           Date of Decision:11.02.2019

Subhash and others                                                ....Applicants

                                    Versus

State of Haryana and others                                     ...Respondents



CORAM: HON'BLE MR. JUSTICE G.S. SANDHAWALIA

Present:     Mr. Saurav Arora, Advocate
             for the review-applicants.

             *****

G.S. SANDHAWALIA, J. (ORAL)

For orders, see detailed order of even date passed in RA-CW- 61-2019 in CWP No.6614 of 2014 titled as Surender Kumar and others Vs. State of Haryana and others.

(G.S. SANDHAWALIA) 11.02.2019 JUDGE pvd Whether speaking/reasoned Yes/No Whether reportable Yes/No 1 of 1 ::: Downloaded on - 17-02-2019 08:51:32 :::