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[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

State of Himachal Pradesh - Subsection

Section 40(2)(s) in Himachal Pradesh General Sales Tax Act, 1968

(s)the authority by which and the manner in which cases may be transferred from one assessing authority to another and from one appellate authority to another;