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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(2)(l) in Indian Companies Act, 1913

(l)the names and addresses of the persons who at the date of the return arc the directors of the company and of the persons (if any) who at the said date are the managers of the company; and